Gujarat High Court
Kalpesh @ Bhailu Manubhai Patel vs Upendra Jawahar Shah on 11 August, 2021
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/AO/92/2021 ORDER DATED: 11/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/APPEAL FROM ORDER NO. 92 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/APPEAL FROM ORDER NO. 92 of 2021
==========================================================
KALPESH @ BHAILU MANUBHAI PATEL
Versus
UPENDRA JAWAHAR SHAH
==========================================================
Appearance:
MR PARTHIV B SHAH(2678) for the Appellant(s) No. 1
for the Respondent(s) No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE
Date : 11/08/2021
ORAL ORDER
Heard Mr. Parthiv B. Shah, learned advocate for the appellant.
Notice returnable on 22.9.2021. Order in Civil Application No.1 of 2021.
Heard Mr. Parthiv B. Shah, learned advocate for the applicant.
Notice returnable on 22.9.2021. In the meantime, ad-interim relief in terms of paragraph No.6(B) is granted till then.
(A.G.URAIZEE, J) SURESH SOLANKI Page 1 of 1 Downloaded on : Thu Aug 12 05:45:54 IST 2021