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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 18(2) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(2)The Chairperson and other Member shall be entitled to thirty days of earned leave for every completed year of service.