Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(d) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (d)Where land is held by a Joint Hindu Family, the share of a member of such family in the land held by the joint Hindu family shall be taken into account.
