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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Agricultural Service Co-Operative Societies (Appointment of Special Officers) Act, 1986

(1)The Government may, by notification, authorise the Registrar to exercise any of the powers vested in them under section 4 in respect of all or any of the agricultural service co-operative societies.