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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(p) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(p)`State Energy Accounts' (SEA) means monthly State Energy Accounts prepared by SLDC for billing and settlement of capacity charges, energy charges and incentives, if any, applicable;