Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] Securities And Exchange Board Of India - Subsection Section 79(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (2)Voting rights of the IDR Holders shall be exercised in accordance with the depository agreement.
