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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3B(4) in The U.P. Consumer Protection Rules, 1987

(4)Fixation of pay of the retired Government servants appointed to the posts of President or Members on whole time basis shall be on the basis of the pay last drawn reduced by the amount of pension plus other allowances as admissible to a re-employed pensioner.