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State of Assam - Section

Section 4 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

4. Source of Power.

- The Assam Agricultural University has full authority to perform all acts and issue such directions as may be considered necessary to the attainment of the objects enunciated under Section 5 of the Assam Agricultural University Act, 1968. The Board of Management constituted under Section 10 of the Act shall pursue and carry out the object and in doing so shall set forth the policy directions and guidelines. The affairs and funds of the University are managed administered, directed and controlled, subject to the rules, by-laws and orders of the Board, by the University officers.