Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Odisha - Subsection Section 14A(ii) in The Orissa Government Servants' Conduct Rules, 1959 (ii)demand directly or indirectly from the parents or guardian of a bride or a bridegroom, as the case may be, any dowry.]
