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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(j) in Eternal University (Establishment and Regulation) Act, 2008

(j)[ to establish broad-based and viable under graduate, post graduate and research programmes in several disciplines with firm interdisciplinary orientation and linkages.] [Clause 'j' Inserted by Act No. 23 of 2012, Section 3 (w.e.f. 3-5-2012)]