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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(4)The Ward Sabha shall select one member from amongst its members to function as Ward Sabha Secretary, whose minimum educational qualification will be tenth Class pass. No person from the family of chairman or any office bearer of Panchayati Raj Institutions(PRIs)/Gram Katchahry shall be selected as Ward Sabha Secretary. The main responsibility of Ward Sabha Secretary will be to convene meetings of Ward Sabha under the direction of the Ward Member, to record proceedings of meetings and to carry out other responsibilities assigned from time to time by the Ward Sabha.