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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(26) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(26)to supervise and control the residence, conduct and discipline of students of the Vishwavidyalaya and to make arrangements of promoting their health and general welfare;