Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Union of India - Section Section 28 in The Prevention Of Cruelty To Animals Act, 1960 28. Saving as respects manner of killing prescribed by religion.— Nothing contained in this Act shall render it an offence to kill any animal in a manner required by the religion of any community.
