[Cites 0, Cited by 0]
[Section 43]
[Entire Act]
State of Tamilnadu - Subsection
Section 43(1) in Tamil Nadu Pension Rules, 1978
| (1) would be | 155.00 | |
| (2) would be | 103.00 | |
| (3) would be | 52.00 | |
| (4) would be | 26.00 | |
| Total | 336.00 |