Section 13(2)(viiia) in Central Silk Board Act, 1948.

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(viiia) in Central Silk Board Act, 1948.

(viiia)[ the form of the annual report of the Board and the date on or before which it shall be submitted to the Central Government;] [Inserted by Act 21 of 1970, Section 6.]

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Union of India - Subsection

Section 13(2)(viiia) in Central Silk Board Act, 1948.