Section 10 in Punjab State Electricity Regulatory Commission (Renewable Purchase Obligation and its compliance) Regulations, 2011
10. [ Power to Relax. [Added by Notification No. PSERC/Secy./Reg./134., dated 2.1.2019 (w.e.f. 3.6.2011).]
- The Commission may by general or special order, for reasons to be recorded in writing and after giving an opportunity of hearing to the parties likely to be affected, may relax any of the provisions of these Regulations of its own or on an application made before it by an interested person.]
