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[Cites 0, Cited by 2] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(2) in The Maharashtra Universities Act, 1994

(2)
(a)The University Department Students' Council consist of the following members, namely:-
(i)Vice-Chancellor - President,
(ii)Director of Students' Welfare - Chairman;
(iii)Director of Sports and Physical Education, if any;
(iv)National Service Scheme Coordinator, if any;
(v)One student from each university department who has shown academic merit at the preceding degree examination and is engaged in full time studies in a university, institution or department or conducted college, nominated by the Vice-Chancellor;
(vi)Two lady students nominated by the Pro-Vice-Chancellor [and if there is no Pro-Vice-Chancellor shall nominate two lady students.] [These words were added by Maharashtra 55 of 2000, section 34 (a)(i)]
(b)the Students Council for each institution, conducted college [or] [This word was substituted By Maharashtra 55 of 2000, section 34(a)(ii)(A).] affiliated college shall consist of the following:-
(i)Principal - Chairman;
(ii)One lecturer, nominated by the principal;
(iii)Teacher in charge of National Cadet Corps;
(iv)National Service Scheme Programme Officer;
(v)One student from each class, who has shown academic merit at the examination held in the preceding year and who is engaged in full-time studies in the college nominated by the principal;
(vi)Director of Sports and Physical Education, if any;
(vii)One student from each of the following activities, who has shown outstanding performance, nominated by the principal, namely:-