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Supreme Court - Daily Orders

Vinod Kanjibhai Bhagora vs The State Of Gujarat on 5 March, 2019

     ITEM NO.31                             REGISTRAR COURT. 1                          SECTION III

                                    S U P R E M E C O U R T O F                I N D I A
                                            RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                              No(s).    16030/2018

     VINOD KANJIBHAI BHAGORA                                                         Petitioner(s)

                                                          VERSUS

     THE STATE OF GUJARAT & ANR.                                                     Respondent(s)


     Date : 05-03-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                          Ms. Neha Agarwal, Adv.
                                          Mr. E. C. Agrawala, AOR

     For Respondent(s)
                                          Ms. Puja Singh, Adv.
                                          Ms. Hemantika Wahi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has already filed counter affidavit. Service is complete on respondent No.2. Four weeks' time, as last opportunity, is granted to the Ld. Counsel for respondent No.2 for filing vakalatnama and counter affidavit.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as further opportunity to file counter affidavit stands declined. Signature Not Verified

ANIL LAXMAN PANSARE Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2019.03.08 10:32:51 IST Reason: