Supreme Court - Daily Orders
Vinod Kanjibhai Bhagora vs The State Of Gujarat on 5 March, 2019
ITEM NO.31 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 16030/2018
VINOD KANJIBHAI BHAGORA Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
Date : 05-03-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
Ms. Puja Singh, Adv.
Ms. Hemantika Wahi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has already filed counter affidavit. Service is complete on respondent No.2. Four weeks' time, as last opportunity, is granted to the Ld. Counsel for respondent No.2 for filing vakalatnama and counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as further opportunity to file counter affidavit stands declined. Signature Not Verified
ANIL LAXMAN PANSARE Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2019.03.08 10:32:51 IST Reason: