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[Cites 0, Cited by 0] [Section 297] [Entire Act]

State of Punjab - Subsection

Section 297(3) in Punjab Jail Manual, 1996

(3)In the case of articles issued at longer intervals than a year, jerseys shall be requisitioned for one-third and great coats for one-fifth of the strength of the warder establishment.Example. - Great coats are supposed to last five years, so that one-fifth of the sanctioned establishment can receive new great coats every year, similarly jerseys of one-third of the strength can be indented for yearly, and so on.