Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of Gujarat - Subsection Section 81(2)(c) in The Gujarat Value Added Tax Act, 2003 (c)Who being a sales tax practitioner is found guilty of such misconduct by the Commissioner.