Bombay High Court
Shivaji Sahadu Bidwe vs The State Of Mahrashtra And Ors on 7 February, 2020
Author: K.K. Sonawane
Bench: K.K. Sonawane
1 920-FA-1645-10 (Group-920 to 969)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
920 FIRST APPEAL NO.1645 OF 2010
THE EXE ENGINEER M.I.D. JALNA
VERSUS
THE STATE OF MAH AND ORS
...
Advocate for Appellant : Mr. Sudhir G. Bhalerao
AGP for Respondents -State : Mr. S.P. Deshmukh,
Advocate for Respondent-Ori. Claimant : Mr. A.B. Kale
...
921 FIRST APPEAL NO.2064 OF 2012
WITH CA/15828/2011 IN FA/2064/2012
THE EXECUTIVE ENGINEER, LOWER DUDHANA PROJECT DIVISION
VERSUS
MANORAMABAI MAHAVEERPRASAD KALA AND ORS
...
Advocate for Appellant : Mr. Anand Chawre
AGP for Respondent-State: Mr. S.P. Tiwari,
..
922 FIRST APPEAL NO. 1593 OF 2014
THE EXECUTIVE ENGINEER, MEDIUM PROJECT, LATUR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Appellant : Mr. Anil P. Basarkar
AGP for Respondent -State : Mr. R.B. Bagul
Advocate for Respondent No. 2 : Mr. V.D. Gunale
...
923 FIRST APPEAL NO.1643 OF 2014
WITH CA/4913/2011 IN FA/1643/2014 WITH FA/1644/2014 WITH
CA/4911/2011 IN FA/1644/2014 WITH FA/1645/2014 WITH
CA/4907/2011 IN FA/1645/2014 WITH FA/1646/2014 WITH
CA/4905/2011 IN FA/1646/2014 WITH FA/1647/2014 WITH
CA/4915/2011 IN FA/1647/2014 WITH FA/1648/2014 WITH
CA/4923/2011 IN FA/1648/2014 WITH FA/1649/2014 WITH
CA/4909/2011 IN FA/1649/2014 WITH FA/751/2015 WITH
FA/752/2015 WITH X-OBJST/21661/2016 IN FA/752/2015 WITH
FA/753/2015 WITH X-OBJST/21659/2016 IN FA/753/2015 WITH
FA/754/2015 WITH X-OBJST/21660/2016 IN FA/754/2015 WITH
FA/755/2015 WITH X-OBJST/21667/2016 IN FA/755/2015 WITH
FA/756/2015 WITH X-OBJST/21666/2016 IN FA/756/2015 WITH
FA/757/2015 WITH X-OBJST/21665/2016 IN FA/757/2015 WITH
FA/758/2015 WITH X-OBJST/21664/2016 IN FA/758/2015 WITH
FA/759/2015 WITH FA/760/2015 WITH X-OBJST/21662/2016 IN
FA/760/2015 WITH FA/761/2015 WITH X-OBJST/21663/2016 IN
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
2 920-FA-1645-10 (Group-920 to 969)
FA/761/2015 WITH FA/1786/2015 WITH FA/2920/2015 WITH
FA/975/2016 WITH FA/1079/2016 WITH FA/1080/2016 WITH
FA/1081/2016 WITH FA/1105/2016 WITH X-OBJST/40978/2017 IN FA/
1105/2016 WITH FA/1119/2016 WITH FA/1120/2016 WITH
X-OBJST/29785/2017 IN FA/1120/2016 WITH FA/2572/2016 WITH FA/
3138/2016 WITH FA/4235/2016 WITH CA/6194/2011 IN FA/4235/2016
WITH FA/3292/2017
THE STATE OF MAH THR. COLLECTOR, LATUR AND ORS
VERSUS
RAMESH CHANBASAPPA BELAURE
...
AGP for Appellants : Mr. S.P. Deshmukh
Advocate for Respondent : Mr. R.B. Deshmukh
...
924 FIRST APPEAL NO.500 OF 2015
WITH CA/10890/2013 IN FA/500/2015 WITH FA/501/2015 WITH
CA/10846/2013 IN FA/501/2015 WITH FA/502/2015 WITH
CA/10854/2013 IN FA/502/2015 WITH FA/503/2015 WITH
CA/10851/2013 IN FA/503/2015 WITH FA/504/2015 WITH
FA/505/2015 WITH CA/10899/2013 IN FA/505/2015 WITH
FA/506/2015 WITH CA/10881/2013 IN FA/506/2015
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
LTD.
VERSUS
PRAMOD PRATAP BHANDARE
...
Advocate for Appellant : Mr. Popat P. More
Advocate for Respondent : Mrs. P.G. Sontakke
AGP for Respondent-State : Mr. S.P. Tiwari
...
925 FIRST APPEAL NO.2299 OF 2015
WITH FA/2300/2015 WITH FA/2303/2015
THE EXECUTIVE ENGINEER IRRIGATION DIVISION ZILLA PARISHAD
AURANGABAD
VERSUS
RAMBHAU LAXMAN JAGTAP AND ANOTHER
...
Advocate for Appellant : Mr. D.B. Pawar
Advocate for Respondent No. 1: Mr. K.F. Shingare
AGP for Respondent-State : Mr. R.B. Bagul
...
926 FIRST APPEAL NO. 2301 OF 2015
WITH FA/2302/2015
THE EXECUTIVE ENGINEER IRRIGATION DIVISION ZILLA PARISHAD
AURANGABAD
VERSUS
GORKH NIVRUTI JAGTAP AND OTHERS
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
3 920-FA-1645-10 (Group-920 to 969)
...
Advocate for Appellant : Mr. D.B. Pawar
Advocate for Respondent Nos. 1 to 3: Mr. K.F. Shingare
AGP for Respondent-State : Mr. S.P. Deshmukh
...
927 FIRST APPEAL NO. 2476 OF 2015
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
VERSUS
SHARFODDIN DALILODDIN QUAZI AND OTHERS
...
Advocate for Appellant : Mr. Kalpalata B. Bharaswadkar
AGP for Respondent-State: Mr. S.P. Tiwari
Advocate for Respondents No.1 and 2 : Mr. Arun H. Koralkar
....
928 FIRST APPEAL NO. 2477 OF 2015
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
VERSUS
MANISH EKNATH DUTONDE AND OTHERS
...
Advocate for Appellant : Mr. Kalpalata B. Bharaswadkar
AGP for Respondent-State : Mr.R.B. Bagul
Advocate for Respondents No.1 and 2 : Mr. A.H. Kalaskar
....
929 FIRST APPEAL NO.3066 OF 2015
WITH FA/3067/2015
THE EXECUTIVE ENGINEER, (M.I.) OFFICE, LATUR
VERSUS
PRAKASH MAHADU MOTADE AND OTHERS
...
Advocate for Appellant : Mr. Shirish G. Sangle
AGP for Respondent -State : Mr.S. P. Deshmukh
...
930 FIRST APPEAL NO.1016 OF 2016
WITH CA/6334/2013 IN FA/1016/2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
BHALCHANDRA TUKARAM GITE AND ANOTHER
...
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
AGP for Respondent-State : Mr. S.P. Tiwari
...
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
4 920-FA-1645-10 (Group-920 to 969)
931 FIRST APPEAL NO. 1018 OF 2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
BHASKAR SUGRAM SIRSAT AND OTHERS
...
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
AGP for Respondent-State : Mr. R.B. Bagul
...
932 FIRST APPEAL NO. 1019 OF 2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
VENKAT GOVINDRAO SIRSAT AND ANOTHER
..
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
AGP for Respondent-State : Mr. S.P. Deshmukh
...
933 FIRST APPEAL NO.1022 OF 2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
BALASAHEB BAPURAO GITE AND OTHERS
...
..
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
AGP for Respondent-State : Mr. S.P. Tiwari
...
934 FIRST APPEAL NO.1025 OF 2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
MUNJAJI MANAJI FAD AND ANOTHER
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
MUNJAJI MANAJI FAD AND ANOTHER
....
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
...
935 FIRST APPEAL NO.1026 OF 2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
GANPATI MANAJI KENDRE AND ANOTHER
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
5 920-FA-1645-10 (Group-920 to 969)
....
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G.K. Sontakke
...
936 FIRST APPEAL NO.1059 OF 2016
WITH FA/1062/2016
THE EXECUTIVE ENGINEER LOWER DUDHANA PROJECT DIVISIONSELU
FOR AND ON BEHALF OF T
VERSUS
CHANDRAKANT DAYARAMJI MEHATA AND OTHERS
...
Advocate for Appellants : Mr. Anand Chawre
AGP for Respondent-State: Mr. R.B. Bagul
Advocate for Respondents No.2 to 4 : Mr. Shrikant B. Madde
.....
937 FIRST APPEAL NO.1122 OF 2016
WITH FA/1123/2016 WITH FA/1124/2016 WITH FA/1126/2016 WITH
FA/1127/2016 WITH FA/1128/2016 WITH FA/1129/2016 WITH
FA/1130/2016 WITH FA/1131/2016
GODAVARI MARATHWADA IRRIGATION DEV. CORP. THR THE
EXECUTIVE ENGINEER LATUR MEDIUM
VERSUS
DATTATRAYA NARAYAN SIRSAT AND ANOTHER
...
Advocate for Appellant : Mr. Madhukar G. Kolse Patil
AGP for Respondent-State: Mr. S.P. Deshmukh
Advocate for Respondent No. 1 : Mr. T.G. Gaikwad
.....
938 FIRST APPEAL NO.1572 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
SHRIRAM SAMBHAJI MOTADE
...
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Tiwari
...
939 FIRST APPEAL NO.1573 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
MAHADU NAGORAO MOTADE
...
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
6 920-FA-1645-10 (Group-920 to 969)
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. R.B. Bagul
...
940 FIRST APPEAL NO. 1574 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
SATYABHAMABAI HARIBA BADDE DIED HER LRS TULSIRAM HARIBA
BADDE AND ANOTHER
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Deshmukh
...
941 FIRST APPEAL NO.1575 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
JAGANNATH HARIBA BADDE DIED HIS LRS SAVITA JAGANNATH BADDE
(MOTADE) AND OTHERS
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Tiwari
...
942 FIRST APPEAL NO.1576 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
PRABHU GOVIND MOTADE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. R.B. Bagul
...
943 FIRST APPEAL NO.1577 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
TULSIRAM HARIBA BADDE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Deshmukh
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
7 920-FA-1645-10 (Group-920 to 969)
...
944 FIRST APPEAL NO.1578 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
DHONDABAI SAMBHAJI MOTADE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Tiwari
...
945 FIRST APPEAL NO.1580 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
AVINASH DNYANOBA MOTADE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. R.B. Bagul
...
946 FIRST APPEAL NO.1581 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
GOVIND NAGORAO MOTADE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Deshmukh
...
947 FIRST APPEAL NO.1582 OF 2016
THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT
CORPORATION LTD. AND ANOTHER
VERSUS
SHARAD NAGNATH MOTADE
..
Advocate for Appellants : Mr. C.R. Bharaswadkar
Advocate for Respondent No. 1 : Mr. P.G. Gunale
AGP for Respondent-State : Mr. S.P. Tiwari
...
948 FIRST APPEAL NO.1590 OF 2016
THE STATE OF MAHARASHTRA AND ANOTHER
VERSUS
ANUSAYABAI PANDITRAO SHINDE
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
8 920-FA-1645-10 (Group-920 to 969)
...
AGP for Appellants : Mr. R.B. Bagul
Advocate for Respondent : Mr. Mahesh S. Patil
...
949 FIRST APPEAL NO.1592 OF 2016
THE STATE OF MAHARASHTRA AND ANOTHER
VERSUS
LAXMAN BALAJI AAGLAVE DIED LRS PRABHAKAR LAXMAN AAGLAVE
AND OTHERS
...
AGP for Appellants : Mr. S.P. Deshmukh
Advocate for Respondent : Mr. Mahesh S. Patil
...
950 FIRST APPEAL NO.1594 OF 2016
THE STATE OF MAHARASHTRA AND ANOTHER
VERSUS
BALIRAM ANTOBA JADHAV DIED LRS SUDHAKAR BALIRAM JADHAV
AND ANOTHER
...
AGP for Appellants : Mr. S.P. Tiwari
...
951 FIRST APPEAL NO.1595 OF 2016
THE STATE OF MAHARASHTRA AND ANOTHER
VERSUS
SHRIRANG RAMRAO SHUKRE
...
AGP for Appellants : Mr. R.B. Bagul
Advocate for respondent : Mr. Mahesh S. Patil
...
952 FIRST APPEAL NO.1696 OF 2016
THE EXECUTIVE ENGINEER LATUR MINOR IRRIGATION DIVISION
LATUR AND ANOTHER
VERSUS
ABASAHEB DATTATRAYA PATIL AND OTHERS
...
Advocate for Appellants : Mr. Prashant P. Dama
Advocate for Respondents No.1 to 4 : Mr. G.K. Sontakke
...
953 FIRST APPEAL NO. 2055 OF 2016
THE STATE OF MAHARASHTRA AND ORS
VERSUS
TUKARAM NATTHU PARDHI
...
AGP for Appellants : Mr. Mr. S.P. Deshmukh
Advocate for Respondent : Mr. Ajeet B. Kale
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
9 920-FA-1645-10 (Group-920 to 969)
...
954 FIRST APPEAL NO.2283 OF 2016
WITH FA/2284/2016 WITH FA/2285/2016 WITH FA/2286/2016
WITH FA/2287/2016 WITH FA/2288/2016 WITH FA/2289/2016
THE STATE OF MAHARASHTRA AND OTHERS
VERSUS
SHIVAJI RAMCHANDRA DARADE AND OTHERS
...
AGP for Appellants : Mr. S.P. Deshmukh
Advocate for Respondents No. 1,2, 3A to 3B: Mr. B.R. Kedar
...
955 FIRST APPEAL NO. 2835 OF 2016
955 FIRST APPEAL NO.2835 OF 2016
SHIVAJI SAHADU BIDWE
VERSUS
THE STATE OF MAHRASHTRA AND ORS
...
Advocate for Appellant : Mr. Deepak M. Kakade
AGP for Respondents No. 1 and 2 : Mr. R.B. Bagul
Advocate for Respondent No. 3 : Mr. A.M. Gaikwad
...
956 FIRST APPEAL NO.3298 OF 2016
WITH CA/8857/2018 IN FA/3298/2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
DHARAMRAJ BABRAO UKARALE AND OTHERS
...
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G. K. Sontakke
AGP for Respondent No. 2: Mr. S.P. Deshmukh
...
957 FIRST APPEAL NO.3299 OF 2016
WITH CA/9023/2018 IN FA/3299/2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
MEENABAI DHARMRAJ MOTADE AND OTHERS
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G. K. Sontakke
AGP for Respondent No. 2: Mr. S.P. Tiwari
...
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
10 920-FA-1645-10 (Group-920 to 969)
958 FIRST APPEAL NO.3301 OF 2016
WITH CA/9027/2018 IN FA/3301/2016
EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION
VERSUS
SUNITA DHONDIRAM BHANDARE AND ANOTHER
...
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Mr. G. K. Sontakke
AGP for Respondent No. 2: Mr. R.B. Bagul
...
959 FIRST APPEAL NO.4075 OF 2016
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
LTD.
VERSUS
BALAJI LAXIMAN SIRSAT
...
Advocate for Appellant : Mr. Popat P. More
Advocate for Respondent No. 1 : Mr. G. K. Sontakke
AGP for Respondents No.2 and 3: Mr. S.P. Deshmukh
...
960 FIRST APPEAL NO.4138 OF 2016
SANJIV GAJANAN KUMAVAT
VERSUS
SARIKA SANJIV KUMAVAT AND ANR
...
Advocate for Appellant : Mr. Rajendra S. Deshmukh
AGP for Respondents No.1 and 2 : Mr. R.B. Temak
...
961 FIRST APPEAL NO. 4480 OF 2016
THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, LATUR
NOW UNDER GMIDC AURANGAB
VERSUS
RAMESH SHESHRAO LATURE AND ANOTHER
...
Advocate for Appellant : Mr. Shirish G. Sangle
Advocate for Respondent No. 1 : Smt. Swati More
AGP for Respondent No. 2: Mr. S.P. Tiwari
...
962 FIRST APPEAL NO.362 OF 2017
WITH X-OBJST/22396/2017 IN FA/362/2017
OFFICER IN-CHARGE, OFFICE OF M.I.D.C. AURANGABD AND ORS
VERSUS
KARBHARI BHAGWANTA MATSAGAR
...
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
11 920-FA-1645-10 (Group-920 to 969)
Advocate for Appellants : Mr. Shrirang S. Dande
Advocate for Respondent No. 1 : Mr. Abhishek M. Hazare
...
963 FIRST APPEAL NO.680 OF 2017
WITH CA/4639/2011 IN FA/680/2017 WITH CA/1831/2012 IN
FA/680/2017
THE STATE OF MAH, THROUGH COLLECTOR, LATUR
VERSUS
KHAMRUNISSA BEGUM ISHARATALI LASHKARI AND ANR
...
AGP for Appellant : Mr. R.B. Bagul
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
964 FIRST APPEAL NO. 681 OF 2017
WITH CA/3057/2011 IN FA/681/2017 WITH CA/1837/2012 IN
FA/681/2017
THE STATE OF MAHARASHTRA AND ANR
VERSUS
ISMAILSAB NABISAB QURESHI
...
AGP for Appellant : Mr. S.P. Deshmukh
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
965 FIRST APPEAL NO.682 OF 2017
WITH CA/4648/2011 IN FA/682/2017 WITH CA/1834/2012 IN
FA/682/2017
THE STATE OF MAHARASHRA AND ANR
VERSUS
HAVGIRAO KAREPPA SHETKAR
...
AGP for Appellant : Mr. S.P. Tiwari
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
966 FIRST APPEAL NO.683 OF 2017
WITH CA/4643/2011 IN FA/683/2017 WITH CA/1833/2012 IN
FA/683/2017
THE STATE OF MAHRASHTRA AND ANR
VERSUS
MAJIDKHAN MOHEMEDALIKHAN LASHKARI
...
::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::
12 920-FA-1645-10 (Group-920 to 969)
...
AGP for Appellant : Mr. R.B. Bagul
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
967 FIRST APPEAL NO. 684 OF 2017
THE STATE OF MAH, THROUGH COLLECTOR, LATUR
VERSUS
NAGAPPA SANGAPPA LASUNE, DIED, THR. L.RS. SHIVKANT NAGAPPA
LASUNE AND ANOTHER
...
AGP for Appellant : Mr. S.P. Deshmukh
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
968 FIRST APPEAL NO.686 OF 2017
WITH CA/4641/2011 IN FA/686/2017 WITH CA/1832/2012 IN
FA/686/2017
THE STATE OF MAHRASHTRA AND ANR
VERSUS
ISMAILSAB NABISAB QURESHI
...
AGP for Appellant : Mr. S.P. Tiwari
Advocate for Respondents-Claimants : Mr. H.B. Nandagavale h/f
Mr. V.G. Sakolkar
....
969 FIRST APPEAL NO.895 OF 2017
WITH FA/896/2017 WITH FA/897/2017 WITH FA/898/2017
G.M.I.D.C. AURANGABAD THR THE EXE ENGINEER, MEDIUM PROJECT
DIVISION LATUR AND OTH
VERSUS
MAHADEV TUKARAM FAD AND ANOTHER
...
Advocate for Appellants : Mr. G. N. Patil
Advocate for Respondents No.1 and 2 : Mr. Mahesh Patil
....
CORAM : K.K. SONAWANE, J.
DATED : 07th FEBRUARY, 2020.
ORDER :-
1. When the matters are called out, no one else appeared on behalf of appellants nor the appellant/s deposited the paper-book charges before the Reference Court despite the sufficient time ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 ::: 13 920-FA-1645-10 (Group-920 to 969) and, therefore, Record and Proceedings were not sent to this Court without any paper-book. In such circumstances, appellant/ s to deposit paper-book charges before the learned Reference Court within a period of four weeks. In case, appellants failed to deposit the said charges within the period, as indicated above, the requisite orders will be passed on the next date.
2. Stand over to 13-03-2020.
Sd/-
[ K. K. SONAWANE ] JUDGE MTK ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 04:54:00 :::