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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 10 in The Indian Treasure-Trove Act, 1878

10. Proceedings subsequent to declaration.

- When a declaration has been made in respect of any treasure under section 9, such treasure shall, in accordance with the provisions hereinafter contained, either be delivered to the finder thereof, or be divided between him and the owner of the place in which it has been found in manner hereinafter provided.