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Central Administrative Tribunal - Cuttack

Udayanath Sahoo vs D/O Post on 20 March, 2018

6/5/23, 4:22 PM                                https://cgat.gov.in/catlive/view_daily_order.php?filing_no=NjM4OS9jdXR0YWNr


                                          CENTRAL ADMINISTRATIVE TRIBUNAL CUTTACK

                                                                  Order Sheet
                                 Item No: 19
                                 O.A./658/2012                                                   No of Adjournment: 6
                                 [ WITHDRAWAL OF BCR PROMOTION ]                                  Dated: 20/03/2018
                                 Court No.: 1


                                                             UDAYANATH SAHOO
                                                                    Vs
                                                                 D/O POST

                                           FOR APPLICANTS(S) Advocate :          Mr. S. Pattnaik

                                          FOR RESPONDENT(S) Advocate :           Mr. S. Behera


                                                                  DAILY ORDER

Mr. S. Behera, Ld. SCGPC appearing for the Respondents submitted that since in the meantime the applicant has compulsorily retired, the O.A. has become infructuous. The applicant has challenged the compulsory retirement order in another O.A. Accordingly, this O.A. is disposed of being infructuous. Ld. Counsel for the applicant has no objection.

                                 Mrutyunjay Sarangi                              Sushsanta Kumar Pattnaik
                                 Member (A)                                      Member (J)




https://cgat.gov.in/catlive/view_daily_order.php?filing_no=NjM4OS9jdXR0YWNr                                                  1/1