Central Administrative Tribunal - Cuttack
Udayanath Sahoo vs D/O Post on 20 March, 2018
6/5/23, 4:22 PM https://cgat.gov.in/catlive/view_daily_order.php?filing_no=NjM4OS9jdXR0YWNr
CENTRAL ADMINISTRATIVE TRIBUNAL CUTTACK
Order Sheet
Item No: 19
O.A./658/2012 No of Adjournment: 6
[ WITHDRAWAL OF BCR PROMOTION ] Dated: 20/03/2018
Court No.: 1
UDAYANATH SAHOO
Vs
D/O POST
FOR APPLICANTS(S) Advocate : Mr. S. Pattnaik
FOR RESPONDENT(S) Advocate : Mr. S. Behera
DAILY ORDER
Mr. S. Behera, Ld. SCGPC appearing for the Respondents submitted that since in the meantime the applicant has compulsorily retired, the O.A. has become infructuous. The applicant has challenged the compulsory retirement order in another O.A. Accordingly, this O.A. is disposed of being infructuous. Ld. Counsel for the applicant has no objection.
Mrutyunjay Sarangi Sushsanta Kumar Pattnaik
Member (A) Member (J)
https://cgat.gov.in/catlive/view_daily_order.php?filing_no=NjM4OS9jdXR0YWNr 1/1