Section 1(3)(lx) in The Employees' Provident Funds Scheme, 1952
(lx)[ as respects tent making industry specified in the notification of the Government of India in the Ministry of Labour, Employment and Rehabilitation (Department of Labour and Employment), No. G.S.R. 1716, dated the 3rd November, 1967, come into force on the 30th day of November, 1967;] [Inserted by G.S.R. 1857, dated 20.11.1967.]