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Patna High Court - Orders

Meena Choudhary & Anr vs Dr. Dilip Choudhary & Ors on 3 September, 2009

               IN THE HIGH COURT OF JUDICATURE AT PATNA
                            C.R. No.2098 of 2006
                            MD.SALAHUDDIN
                                   Versus
                            MD.IMRAN & ANR
                                  -----------

                             C.R. No.2045 of 2008
                           MEENA CHOUDHARY & ANR
                                    Versus
                        DR. DILIP CHOUDHARY & ORS
                                   -----------

5   3-9-2009

With the agreement of parties, we adjourn this matter to be listed under the same heading on 11th September, 2009 before a Bench presided over by one of us ( Shiva Kirti Singh,J). It is expected that the intervening period shall be utilized by the parties and their counsels to hold discussions and try for entering into a compromise.

( P. K.Mishra,CJ) ( Shiva Kirti Singh,J) Naresh