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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iii)The area under each of the important fruits in the orchard should be shown separately. The area under Papaya, Mango, Grape and Banana may, however, be recorded separately as if they are separate crops. In the Jinswar there is already one column under "Fruits mid Vegetables" which may be utilised for recording areas separately under each of the important fruits mid vegetables.