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Himachal Pradesh High Court

State Of H.P. vs . Smt. Shukla Malhotra & Ors. on 15 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

State of H.P. vs. Smt. Shukla Malhotra & ors.

.

FAO No. 269 of 2015.

15.09.2023 Present: Ms. Priyanka Chauhan, Dy. A.G., for the appellant.

Mr. S.D. Gill, Advocate, for respondents No.1 to of 3. Mr. Sarthak Mehta, Advocate, for respondent No.5.

rtAt the joint request of the parties, list on 9 th October, 2023.

(Satyen Vaidya) Judge 15th September, 2023. (jai) ::: Downloaded on - 15/09/2023 20:36:33 :::CIS