Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(3) in The Jammu and Kashmir Municipal Ombudsman Act, 2010 (3)The officers and other employees referred to in sub-section (1) shall be under the administrative and disciplinary control of the Ombudsman.
