Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019 5. Employer/ occupier/owner to furnish report. - Every Employer/Occupier/Owner shall furnish a quarterly report of such appointments to the Nodal Agency.
