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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(4) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(4)Festival-time vending, including sale of fire-crackers during Diwali for which special arrangements are made by the Corporation are exempted from the ambit of these bye-laws.