Section 36(1)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)having share in any joint stock company or a share or interest in any Association registered under the Madhya Pradesh Society Registrikaran Adhiniyam, 1973 (No. 44 of 1973) or in any Co-operative Society which shall contract with or be employed by or on behalf of the Panchayat; or

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State of Madhya Pradesh - Subsection

Section 36(1)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993