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The Commissioner Of Income Tax vs Sociedade Da Fomento Industrial Pvt. ... on 20 September, 2021

Bench: D.Y. Chandrachud, B.V. Nagarathna

     ITEM NO.4                            Court 4 (Video Conferencing)                     SECTION IX

                                   S U P R E M E C O U R T O F               I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.8001-8002/2021

     (Arising out of impugned final judgment and order dated 22-10-2020
     in TA No.69/2014 22-10-2020 in TA No.74/2014 passed by the High
     Court of Judicature at Bombay at Goa)

     THE COMMISSIONER OF INCOME TAX                                                   Petitioner(s)

                                                          VERSUS

     SOCIEDADE DA FOMENTO INDUSTRIAL PVT. LTD.                                        Respondent(s)

     (FOR I.R.)

     Date : 20-09-2021 These petitions were called on for hearing today.

     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                    Mr.   N. Venkataraman, ASG
                                          Mr.   Rupesh Kumar, Adv.
                                          Ms.   Diksha Rai, Adv.
                                          Mr.   Manish Puskarna, Adv.
                                          Mr.   P.V. Yogeshwaran, Adv.
                                          Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)                    Mr.   Yashraj Singh Deora, AOR
                                          Mr.   Nishant thakkar, Adv.
                                          Ms.   Sonal Mashankar, Adv.
                                          Ms.   Prakriti Roy, Adv.
                                          Ms.   Jasmin Amalsadvala, Adv.


                               UPON hearing the counsel the Court made the following
                                                O R D E R

1 Issue notice.

2 Counter affidavit be filed within a period of four weeks.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master