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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(1)(iii) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(iii)recovery from his pay of the whole or part of any pecuniary loss caused by him to the Corporation by negligence or breach of orders;