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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(5)(e) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(e)In the absence of the Chairman, the Vice-Chancellor shall chair the meeting. However, in the absence of both of them, the meeting shall be chaired by one of the members chosen from amongst the Board of Governors present in the meeting.