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State of Andhra Pradesh - Section

Section 4 in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

4. Parts of Monuments not open

The Director may , by order, directs that any specified part of a protected monument shall not be open, permanently or for a specified period, to any person other than an archaeological Officer, his agents subordinates and workmen and any other Government servant on duty at such part.