Section 3A(3) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
(3)The Committee consisting of the following officers shall scrutinize the application, namely:-(i)District Town Planner/District Town Planner, Enforcement;(ii)a representative of the Deputy Commissioner (not below the status of HCS officer);(iii)Executive Officer of the concerned Municipal Corporation/Municipal Committee, Municipal Council;(iv)Concerned Executive Engineer, Public Works Department (Building and Roads Branch), Haryana
