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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(i) in Rules Under Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(i)If his pay fixed under rule 2 is less than the minimum of the time-scale for the post in Government service, his pay shall be fixed at such minimum.