Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in THE BOMBAY PUBLIC SECURITY MEASURES ACT, 1947 25. Rules The Provincial Government may by notification in the Official Gazette and subject to the condition of previous publication make rules to carry out the purposes of this Act.
