Supreme Court - Daily Orders
All India Loco Inspectors Association vs Union Of India on 8 November, 2019
ITEM NO.1 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
WRIT PETITION (CIVIL) Diary No(s). 30053/2019
ALL INDIA LOCO INSPECTORS ASSOCIATION & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.163355/2019-EXEMPTION FROM FILING O.T. and
IA No.163354/2019-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 08-11-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr Karun Sharma, Adv.
Mr Ritwik Parkh, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.11.09 12:23:30 IST Reason: