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Supreme Court - Daily Orders

All India Loco Inspectors Association vs Union Of India on 8 November, 2019

     ITEM NO.1                          REGISTRAR COURT. 1               SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

                                WRIT PETITION (CIVIL) Diary No(s). 30053/2019

     ALL INDIA LOCO INSPECTORS ASSOCIATION & ORS.                       Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ANR.                                              Respondent(s)

     (FOR ADMISSION and IA No.163355/2019-EXEMPTION FROM FILING O.T. and
     IA No.163354/2019-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 08-11-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr Karun Sharma, Adv.
                                       Mr Ritwik Parkh, Adv.
                                       Mr. Pukhrambam Ramesh Kumar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in refiling is condoned. Process as per rules.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.11.09 12:23:30 IST Reason: