Vittal Devoor vs The State Of Karnataka By Its Chief Secy on 7 February, 2011

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Karnataka High Court

Vittal Devoor vs The State Of Karnataka By Its Chief Secy on 7 February, 2011

Bench: A.S.Bopanna

IN THE HIGH COURT OF KARNA'.E'.AKA AT BANGALORE
IDATECD THES THE 77" DAY OF FEBRUARY 201 I

PRES ENT

THE HONBLE: MR.J.S.KHI£HAR, CHIEF J'_L§S'i5E'C.}é_Tg:    _

AN D

THE; I~ION'BLE2 MR.JUS'I"IC=E AZ.-$;Af3CiP.}'§_}3fNg§"'  é  7

WRIT PETITION No.22585;/_-2005"' {L'E~REC3f;V;B.if¢!VP;;:IfITI.__1. "
Between:  % '  ' V

Viiiial Devoor

Major,  

No.33 1st Cross Road  V

Guptha Layout,'££]Vs:t)0r _ .   Vj
E3a11gai0re~5Ei0_  .  _  _V  in  Petitiozner

***  -  (°B'%;,»'*s:4:M-ahe}:;h"& C0, Adv.,)
1.

The State (>fV'I(a'£'f 1at 2iI.:ei V By its C'1<w1é:'f S;»i{<:1*€:1:a1*}"r " C§(3Ve.rnmei :30? Kav1'r1ai:aka V. . - . . . . . .. ' V _ " ~E5a1igéj_;o_:'t<;; Maha1na1g_.§ara. Palike A .__B£iI}.gE1IO1.'c% 'I'i'1"c3 Speciai COII1I11iSSiO1'i€'.I"

" 'Bangalore Mah.e1..r1aga1'a. Palike v _ _ B;.:111ga].ore VA .[)€puty C<:}:nn1iss§1'<):'1ez* (.£)evei<>p:11<-::11t.} Bar1ga_I0r<-;é Mahzmzzgarzi Pzzlike E%21z1ga1<)na o.

9, IO Deputy Director [Advertisement',} Bangalore Maharragara Palike Bangalore Zonal Deprxty Commissioner Bangalore East Bangalore Mahamagzarea Pa.lik<3 Bangalore Zonal Depuiiy Commissioner-I Bangaloro West _ Bangalore Mahanagara Paliko A Bangalore ' 2 Zonal Deputy Commissiorzéz.' ' Bangalore South "

Bangalore Maharjafara ~Pal§l<é" _ Bangalore H 5' ' Able AdVert1:é;ir1_g No.2, ll Airport; Ko'ramat,;gal-gt _R€:-.ad.,' Banga1o.r;:?».5'5§(3U<i7 .. Mao)'; f . lo ~ .. 4 No. 2. I'?j4ipu_1"a'-M'ai'r1.- Road, Airport K~o1*amVa.ng-al 2i"°R1'ng Road? l3}.;9.ﬁgiaIore¥'5A6QO47, ' 2 .Ir1f21r1i'_A(;lv'.ertisi.ng§ V oNo..M:e_m;pa1 Centre. H . "l)ickeri'so1i;;Road, A If3ang§3rlolr',e4l56OO42. AClI'mV__l}-i.<s Outdoor Advertisers V. " '$3322, 80 Feet Main Road, " * .K_l<--iB Korarnarigala,Ba11ga1ore--560O95. F Prestige A<:lvert';isir1g S~22, 88 Feeio },Vf£2éu'rrR<:sa<:1, KER Ko:':1r:1amgal2~:§ B2a:1ge1§(>r£3«56OO95r if).

17. I8.

19. Su_] 21}; Advertising No.4, Sujay House.

Uiiaradimutt. Main Road, Shankarapuram, BangaI0re~580004.

Diamond Pazblicities (P) Ltd # I 1, Primroaﬁ Road, M.G.R0ac:1, Banga_10r<3~56002E3. ' ' Rainbow Acfveriiising , _ # 84, A4, Casa Lavelie,' Est Block, Lavelle Road, "

Bar:1ga1ore~56OOO 1 , Jagadish Advertising, - ' &} 4% 11, Sankey Road, V Banga10re:.':36OO2O. ' ' "

EIT3I3ifC"VPi}«b1ivCi'iy 4-, V"

#24, V1sxt{',;V1z'_)ss," ' _ ._ ._ S.G.N.La}ro1iii;::.--Laib,agh Roam' Bzingalofce-v56OQ2?V,V * #_ A/8, Eihb {3¢lo1":._y,'° , Feet Main Road, Koramangala, '-I:3aa{1ga1--o.re-- 560095.. ~A:fji.;s 120'/-- .1 ,';,R21m Sadan Complex, A »..,4Sec.ran_dj'..F'1oor, Infantry Road, "Bai1ga1ore--5600O 1 . '- .St1§y'a Advertising " 4, Uttaradim.L1i:i": Main Road, Shank;ar21pu ram , Ban;.ga10re» 580084,

3. In View of 'H13 above,1_::r1sta11t writ, petit:i0'n is disposed of as having b<2c<)m€ iI1fm_<::t:u011-ea.


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