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State of Tamilnadu - Section

Section 82 in Tamil Nadu Educational Inspection Code

82. Training School.

- The District Educational Officers and the Inspectresses shall inspect annually all training schools for masters and mistresses, respectively, in their Districts or Circles other than basic training schools which shall be inspected by the Basic Educational Officers, and shall submit reports of their inspections to the Divisional Inspector or the Director, as the case may be vide rule infra.The inspection reports of the Basic Educational Officers also should be submitted to the Divisional Inspectors.