Section 2(h) in The U.P. Secondary Education Services Commission Rules, 1983
(h)'Teacher' means a person employed for imparting instruction in an institution and includes a Principal or a Headmaster;(hh)[ 'Vacancy' means a vacancy arising out as a result of death, retirement, resignation, termination, dismissal, creation of new post or appointment, promotion of the incumbent to any higher post in a substantive capacity;] [Inserted by Notification No. Ma-1461/XV - 7-2(15)-81-U.P.A.-5-82-Rules 83, dated 1.7.1983.]
