Section 5(1)(c) in The Official Secrets Act, 1923

[Cites 0, Cited by 7] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(c) in The Official Secrets Act, 1923

(c)retains the sketch, plan, model, article, note or document in his possession or control when he has no right to retain it, or when it is contrary to his duty to retain it, or wilfully fails to comply with all directions issued by lawful authority with regard to the return or disposal thereof; or

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Union of India - Subsection

Section 5(1)(c) in The Official Secrets Act, 1923