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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1) in Goa Computerised Network Lottery Rules, 2003

(1)The Goa computerised network lottery shall be conducted by the State Government in the presence of the committee constituted by it which shall consist of the following members namely:-
(a) Director ofState Lottery, Government of Goa ….Chairperson
(b) A person nominated by the Government torepresent the marketing agent …...Member'
(c) Special Secretary (Finance) or any of JointSecretary/Under Secretary to the Government authorized by FinanceDepartment …....Member
(d) Joint Director (Accounts)/ /AssistantDirector (Lotteries), Goa State Lottery, Government, of Goa …....Member Secretary