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State of Jharkhand - Section

Section 78A in Bihar Factories Rules, 1950

78A. Computation of cash equivalent of concessional sale of food grains etc.

- The cash equivalent of the advantage accruing through the concessional sale to a worker of foodgrains and other articles shall be computed at the end of every wage period fixed under the provisions of the Payment of Wages Act, 1936 (IV of 1936).