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[Cites 0, Cited by 0] [Section 65A(1)] [Section 65A] [Entire Act]

Union of India - Subsection

Section 65A(1)(i) in The Coal Mines Provident Fund Scheme

(i)not exceeding, in total, fifty per cent of his own contribution with interest thereon standing to his credit in the Fund as at the end of the last completed period of currency, or