Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 646] [Entire Act]

Bengal Presidency - Subsection

Section 646(i) in Police Regulations, Bengal , 1943

(i)The slips of all persons who are not members of a criminal tribe and who are not professional poisoners, note-forgers, coiners, arms-smugglers, dacoits or swindlers shall ordinarily be removed 10 years after the expiry of the last sentence.