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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(2)The State Government may, by general or special order, define the local limits within which each Inspector or Assistant Inspector shall exercise the powers and discharge the duties conferred or imposed on Inspector or Assistant Inspectors by or under this Act.