Kerala High Court
Isro Apprenticeship Holders Society vs Union Of India on 6 March, 2025
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.8901/2025 1/4 Order Date : 06-03-2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Thursday, the 6th day of March 2025 / 15th Phalguna, 1946
WP(C) NO. 8901 OF 2025
PETITIONER:
ISRO APPRENTICESHIP HOLDERS SOCIETY, REPRESENTED BY SECRETARY
SANTHOSH KUMAR. P, S/O. PRABHAKARAN NAIR, AGED 51 YEARS, SANTHOSH
BHAVAN, CHELAPPURAM, EANIKKARA, KARAKULAM P.O., PIN - 695564
RESPONDENTs:
1. UNION OF INDIA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF SPACE,
GOVERNMENT OF KERALA, ANTHAREEKSHA BHAVAN, NEW B.E.L. ROAD,
BANGALORE, PIN - 560094
2. THE DIRECTOR LPSC-ISRO, VALIAMALAI P.O. THIRUVANANTHAPURAM , PIN -
695547
3. THE HEAD PGA (PERSONAL GENERAL ADMINISTRATOR) LPSC-ISRO, VALIAMALAI
P.O., THIRUVANANTHAPURAM, PIN - 695547
4. THE CONTROLLER LPSC-ISRO, VALIAMALAI P.O., THIRUVANANTHAPURAM, PIN -
695547
5. ACCOUNTS OFFICER LPSC-ISRO, VALIAMALAI P.O., THIRUVANANTHAPURAM, PIN
- 695547
6. SENIOR ADMINISTRATIVE OFFICER LPSC-ISRO, VALIAMALAI
P.O.,THIRUVANANTHAPURAM, PIN - 695547
7. HEAD PURCHASE & STORES LPSC-ISRO, VALIAMALAI P.O.,
THIRUVANANTHAPURAM, PIN - 695547
8. STATE BANK OF INDIA REPRESENTED BY ITS MANAGER, THUMBA BRANCH, PB
NO.4400, ISRO P.O., THIRUVANANTHAPURAM, PIN - 695022
9. THE REGIONAL LABOUR COMMISSIONER (CENTRAL) UPPALAM ROAD,
THIRUVANANTHAPURAM, PIN - 695001
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct respondent no.2 to 7 and respondent no.8 not to take any
action on the basis of exhibit p23 and exhibit p24 respectively
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. MANJU RAJAN & P.V.REMA Advocates for the petitioner, the court passed
the following:
WP(C) No.8901/2025 2/4 Order Date : 06-03-2025
MURALI PURUSHOTHAMAN, J.
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W.P(C)No.8901 of 2025
===========================
Dated this the 06th day of March, 2025
ORDER
Admit. Learned CGC takes notice for respondents 1 to 7 and 9. Sri.Nagaraj Narayanan takes notice for the 8th respondent.
2. There will be a direction to the 8 th respondent to retain the Fixed Deposit referred to in Ext.P24 until further orders.
Post on 05.06.2025.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SB WP(C) No.8901/2025 3/4 Order Date : 06-03-2025 APPENDIX OF WP(C) 8901/2025 Exhibit P1 TRUE COPY OF THE TENDER ALONG WITH THE BID DOCUMENT SUBMITTED BY THE PETITIONER SOCIETY DATED 01.02.2022 ALONG WITH PRICE BID FORMAT DATED 21.02.22 Exhibit P2 TRUE COPY OF THE CONTRACT NO GEMC-511687794570050 DATED 26.09.2022 ISSUED BY THE RESPONDENTS TO THE PETITIONER SOCIETY Exhibit P3 TRUE COPY OF THE FD RECEIPT NO:41415733817 DATED 10.11.2022 FURNISHED BY THE PETITIONER SOCIETY AS BANK GUARANTEE Exhibit P4 TRUE COPY OF THE RECEIPT NO.GEM-2022-234345 DATED 27.09.2022 Exhibit P5 TRUE COPY OF INSPECTION NOTE DATED 09.05.2023 ISSUED BY THE LABOUR ENFORCEMENT OFFICER Exhibit P6 TRUE COPY OF SHOW CAUSE NOTICE CUM INSPECTION REPORT NO.26/2023/LEO/TRIVANDRUM/817357 DATED 11.05.2023 ISSUED BY THE LABOUR ENFORCEMENT OFFICER Exhibit P7 TRUE COPY OF THE ORDER/DECISION DATED 22.11.2024 ISSUED BY THE REGIONAL LABOUR COMMISSIONER, THIRUVANANTHAPURAM ON 19.02.2025 Exhibit P7 (a) TRUE COPY OF THE REPLY SUBMITTED BY THE PETITIONER BEFORE THE 9TH RESPONDENT DATED 10.12.2024 Exhibit P8 TRUE COPY OF NOTIFICATION NO.F.NO.1/26(3)/2021-LS-11 DATED 28.10.2021 Exhibit P9 TRUE COPY OF NOTIFICATION NO.F.NO.1/4(3)/2022-LS-11 DATED 31.03.2022 Exhibit P10 TRUE COPY OF THE ORDER NO. F.NO.1/16(3)/2021-LS-11 DATED 21.07.2022 Exhibit P11 TRUE COPY OF THE NOTIFICATION/ORDER NO.F.NO.16/(3)/2022-LS-11 DATED 28.09.2022 Exhibit P12 TRUE COPY OF THE NOTIFICATION/ORDER NO.F.NO.1/5(3)/2023-LS-11 DATED 03.04.2023 Exhibit P13 TRUE COPY OF THE LETTER DATED 29.07.2023 ISSUED BY THE PETITIONER TO THE 6TH RESPONDENT Exhibit P14 TRUE COPY OF THE LETTER NOGEMC-511687794570050/36117 DATED 26.06.2024 Exhibit P15 TRUE COPY OF THE LETTER DATED 06.08.2024 ISSUED BY THE PETITIONER TO THE 7TH RESPONDENT Exhibit P16 TRUE COPY OF THE LETTER DATED 16.08.2024 ISSUED BY THE PETITIONER TO THE 5TH RESPONDENT Exhibit P17 TRUE COPY OF THE LETTER DATED 21.11.2024 ISSUED BY THE 3RD RESPONDENT Exhibit P18 TRUE COPY OF PURCHASE ORDER NO LPSC/LVF/LP2024P000030101 DATED 27.06.2024 Exhibit P19 TRUE COPY OF F.D NO 43503468491 DATED 05.11.2024 FOR RS.9,85,240 Exhibit P20 TRUE COPY OF FD NO43254373133 DATED 14.08.2024 FOR RS.9,85,245 Exhibit P21 TRUE COPY OF THE LETTER DATED 21.11.2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER Exhibit P22 TRUE COPY OF THE PETITIONERS REPLY DATED 09.12.2024 WP(C) No.8901/2025 4/4 Order Date : 06-03-2025 Exhibit P23 TRUE COPY OF THE LETTER DATED 10.12.2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER Exhibit P24 TRUE COPY OF THE LETTER DATED 25.02.2025 ISSUED BY THE 8TH RESPONDENT BANK TO THE PETITIONER