Jammu & Kashmir High Court
State Of J&K vs Vishal Sharma And Ors on 17 August, 2020
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Admission Cause List
Sr. No. 102
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing)
Cr1 Ref (L) No. 02/2020 in
Cr1 A (D) No. 08/2020,
Cr1M Nos. 687/2020 & 688/2020
Cr1 A (D) No. 09/2020,
Cr1M No. 706/2020
State of J&K. .....Petitioner(s)
Through :- Mr. Sunil Sethi, Sr. Advocate with
Mr. Vaibhav Gupta, Advocate.
V/s
Vishal Sharma and ors. .....Respondent(s)
Through :-
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
CORAM :
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
List before a suitable Bench of which one of us (Oswal-J) is not a member on 07.09.2020 subject to its availability.
(Rajnesh Oswal) (Dhiraj Singh Thakur)
Judge Judge
JAMMU
17.08.2020
(NARESH)
NARESH KUMAR
2020.08.18 15:41
I attest to the accuracy and
integrity of this document